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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)The Secretary to the Government in the Education Department shall be the Member-Secretary of this Committee. This Committee shall meet periodically under the Chairmanship of the Ministry of Education, Rajasthan. It shall review all or any aspect of University education that may be sponsored by the Members, or the Government, or the Chancellor and shall consider subjects of common interest such as (i) courses of study and syllabi, (ii) standards of examination, (iii) of recruitment of teaching staff, (iv) mode and system of evaluating the work of teachers, (v) the working of various University bodies, (vi) questions relating to the health discipline, physical development social and intellectual life and general well being of students, (vii) welfare of teachers and their continued intellectual improvement and (viii) consideration of specialised studies and research done by various Universities with an aim to avoid unnecessary duplication.