Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(2) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(2)The Registration Certificate shall be renewed on the recommendations of the Inspection Committee constituted under section 5.