Section 12 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017
12. Renewal of registration.
(1)Every Centre shall apply online for renewal of its registration, at least six months before the expiry of its registration on such form and alongwith such fee as may be prescribed.(2)The Registration Certificate shall be renewed on the recommendations of the Inspection Committee constituted under section 5.
