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Madhya Pradesh High Court

Mahant Madhusudan Das vs Murti Satyanarayan Bhagwan & Ors. on 30 January, 2020

Author: Virender Singh

Bench: Virender Singh

1 SA-286-2003 The High Court Of Madhya Pradesh SA-286-2003 (MAHANT MADHUSUDAN DAS Vs MURTI SATYANARAYAN BHAGWAN & ORS.) 5 Indore, Dated : 30-01-2020 Parties through their counsel. As prayed by learned counsel for the appellant list the matter after two weeks.

(VIRENDER SINGH) JUDGE sourabh Digitally signed by SOURABH YADAV Date: 2020.02.01 15:43:56 +05'30'