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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(C) in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

(C)The work should be commenced within two months from the date of receipt of approval by the applicant failing which, Such approval shall be deemed to have been cancelled.