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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(vii) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(vii)Not more than three experts in the subject to be co-opted by the Board from amongst those University teachers who do not belong to the class of teachers represented under any of the clauses (i) to (v) and who have teaching experience of at least five years in the subject, or from amongst persons who are qualified in the subject or who possess practical experience of the subject.