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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(ii) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(ii)Members of Scheduled Castes and Scheduled Tribes. The remaining land shall be disposed off by allotment to displaced agriculturists and landless persons but the State Government may reserve any area in Jawai Project for auction.