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[Cites 1, Cited by 2]

Himachal Pradesh High Court

United India Insurance Co. Ltd. vs . Leela Devi & Ors. on 13 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

United India Insurance Co. Ltd. Vs. Leela Devi & Ors.

FAO No.4162 of 2013 .

13.03.2023 Present: Mr. Ashwani Sharma, Senior Advocate with Mr.Ishan Sharmna, Advocate, for the appellant. Ms. Richa Thakur, Advocate, for respondents No.1 to 3.

Mr. Suneet Goel, Advocate, for respondent No.5.

Heard in part.

Learned counsel for respondents No.1 to 3

and 5 pray for an adjournment. As prayed, list next week.



                                                           ( Sushil Kukreja )


             March 13, 2023                                      Judge
                  (VH)







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