Himachal Pradesh High Court
United India Insurance Co. Ltd. vs . Leela Devi & Ors. on 2 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
United India Insurance Co. Ltd. Vs. Leela Devi & Ors.
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FAO(WC) No.4162 of 2013 02.03.2023 Present: Mr. Ishan Sharma, Advocate, for the appellant.
Mr. Ms. Parul Negi, Advocate, for respondents No.1 to 3.
Mr. Raman Ravi Verma, Advocate vice Mr.Suneet Goel, Advocate, for respondent No.5.
At the request of learned vice counsel for respondent No.5, list after one week.
( Sushil Kukreja )
March 02, 2023 Judge
(VH)
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