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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Nagaland - Subsection

Section 34(1)(xvi) in The Global Open University (Nagaland) Act, 2006

(xvi)entertain adjudicate upon, and if it thinks fit, redress grievances of officers, and employees of the University;