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[Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act]

State of Andhra Pradesh - Subsection

Section 75(4)(ii) in Andhra Pradesh Panchayat Raj Act, 1994

(ii)contribute to any charitable fund, or to the funds of any institution for the relief of the poor or the treatment of diseased or infirmity or the reception of diseased or infirm persons or the investigation of the causes of disease;