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[Cites 0, Cited by 0] [Section 209(3)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(3)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)if the repeating signal is defective in `ON' position, the Loco pilot of a train on being informed on secured voice communication by the Station Master on duty shall proceed with Caution upto the place from where the signal to which it refers is clearly visible and thereafter shall act as per indication given by that signal.