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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iii)After holding Ed.CET-AC and declaration of results of Ed.CET-AC, each member college or Association of Colleges shall immediately display the merit lists on the notice Board of all colleges which have choosen to admit students on the basis of rank obtained at Ed.CET-AC.