Section 13 in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004
13. Functions of Committee of Ed.CET-AC.
- (i) Ed.CET-AC Committee shall be responsible for conducting in fair and transparent manner subject to supervision of [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).] and it shall submit the proposed question papers, the names of the paper setter and examiners and the method adopted to ensure that papers are not leaked, whenever such information is called for by the [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).].(ii)The Committee of Ed.CET-AC shall preserve the question paper and the answer papers for the period as indicated by the [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).].(iii)After holding Ed.CET-AC and declaration of results of Ed.CET-AC, each member college or Association of Colleges shall immediately display the merit lists on the notice Board of all colleges which have choosen to admit students on the basis of rank obtained at Ed.CET-AC.(iv)Committee of Ed.CET-AC shall also communicate a copy of the merit list forthwith to the competent authority and the [AFRC] [Substituted 'Permanent Committee' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).].(v)Committee of Ed.CET-AC shall follow the same guidelines as prescribed in Rule 4 for conduct of test, minimum qualifying mark etc., for declaration of results and assigning merit ranks.(vi)Committee of Ed.CET-AC shall follow the guidelines prescribed in Rule 5 in preparing the merit list and assigning the rank, tie break in case of more than one student scoring the same marks at Ed.CET-AC, preparation of Rank Lists and issuing of Rank Cards.
