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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(ii) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(ii)Director or Deputy Secretary or his nominee dealing with the National Institutes of Technology in the Ministry and Director or Deputy Secretary or his nominee dealing with Finance of National Institutes of Technology in the Ministry as ex-officio members of the Central Government;