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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(1)There shall be a Building and Works Committee for each Institute, consisting of following members, namely:-
(i)the Director, ex-officio Chairperson;
(ii)Director or Deputy Secretary or his nominee dealing with the National Institutes of Technology in the Ministry and Director or Deputy Secretary or his nominee dealing with Finance of National Institutes of Technology in the Ministry as ex-officio members of the Central Government;
(iii)one member nominated by the Board of Governors;
(iv)Registrar, ex-officio, Member Secretary;
(v)Dean, planning and development or similar position - Member; and
(vi)one expert each from Civil and Electrical Engineering Wing of Central or State Government or any autonomous body of repute - Member.