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Union of India - Section

Section 41 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

41. Fire protection.

(1)Two serviceable fire extinguishers of suitable size and type shall be provided on each vehicle, one on each side and should be accessible from outside the cab.
(2)A person, while in, or attending, any vehicle conveying flammable gas, shall not smoke or use matches or lighters.
(3)No fire, artificial light or article capable of causing fire or explosion shall be taken or carried on any vehicle carrying flammable gas.