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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5)(e) in The Indian Nursing Council Regulations

(e)To report on the adequacy of the teaching programme in the institutions inspected with particular reference to class and demonstration rooms, teaching equipment, number of nursing tutors, facilities for practical experience in the hospital and public health field. Supervision of practical work during day and night, hours of duty, arrangements for living and recreation and the students health service.