Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 80 in Jharkhand Building Byelaws 2016 80. System for monitoring. - 80.1 A system for monitoring shall be put in place by all authorities to ensure that the Bye laws are followed and prompt action shall be taken in case of violation of these bye laws.
