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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The seats shall be so arranged as to provide about two square meter of space to each candidate, leaving enough room for movement of the supervisory staff.