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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(d) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(d)The pension disbursing authority will intimate to the Accounts Officer who had issued the pension payment order the full particulars of each pension cases along with the amount of pension restored for verifying the correctness.