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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(2) in Uttarakhand Open University Act, 2005

(2)The salaries and allowances payable to various categories of employee of the University shall be such as may be determined by the State Government from time to time.Chapter-XI Miscellaneous and Transitional Provisions