Section 44 in Uttarakhand Open University Act, 2005
44. Staff of the University.
(1)The University shall appoint such number of employees including academic staff as may be sanctioned by the State Government from time to time. The terms and conditions of service of the employees of the University shall be such as may be prescribed by the Statutes.(2)The salaries and allowances payable to various categories of employee of the University shall be such as may be determined by the State Government from time to time.Chapter-XI Miscellaneous and Transitional Provisions
