Himachal Pradesh High Court
M/S Kundlas Loh Udyog vs . Hpseb & Ltd & Anr. on 5 April, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
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M/s Kundlas Loh Udyog vs. HPSEB & Ltd & Anr.
CWP No.1018/2022A 5.4.2022 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for respondent No.1.
Mr. Ashok Sharma, Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhbir Singh Thakur,.
Mr. Bhupinder Thakur, Mr. Vikrant Chandel, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for respondent No.2.
Learned counsel for respondent No.1 prays for and is granted one week's time to file reply. List on 12th April, 2022.
However, it is made clear that in case the reply on behalf of respondent No.1 is not filed, Executive Director shall personally appear before this Court on the next date of hearing.
( Tarlok Singh Chauhan) Judge ( Sandeep Sharma ) Judge 5th April, 2022 (CS) ::: Downloaded on - 05/04/2022 20:14:41 :::CIS