Himachal Pradesh High Court
Harish Sahotra vs . State Of H.P. And Others on 9 September, 2022
Bench: Sabina, Sushil Kukreja
Harish Sahotra vs. State of H.P. and others CWP No.6280 of 2022 .
09.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
CWP No.6280/2022 & CMP No.12636/2022 Notice. Mr. Ashwani K. Sharma, learned Additional Advocate General, accepts notice on behalf of all the respondents.r List again on 28.9.2022.
( Sabina ) Judge ( Sushil Kukreja ) September 9, 2022 (KS) Judge ::: Downloaded on - 09/09/2022 20:04:00 :::CIS