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[Cites 0, Cited by 0] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(5) in The Howrah Municipal Corporation Act, 1980

(5)The owner or occupier of any premises shall wrap the openings of the vent-pipes and the outlets of septic tanks with proper mosquito-proof nets and shall maintain covering slabs of septic tanks to prevent entry and exit of mosquitoes.