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State of Bihar - Section

Section 14 in The Bihar Municipal Election Rules, 2007

14. Claim for inclusion of names in the roll.

- No application for transfer of a name for the electoral roll of one ward to that of another ward shall be entertained. If any person desires such a transfer, he shall prefer an objection to the inclusion of his name in the former roll, and a second and separate claim for the registration of his name in the latter roll.