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State of Rajasthan - Section

Section 53 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

53. Employees on transfer.

- Where an employee is transferred from one post to another, he shall, during any interval of duty between the date of his handing over charge of the old post and the date of his taking over charge of the new post, drawn the pay and allowances of the old or the new post, whichever are less.