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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(2)The mode of appointment, powers and functions of the Principal, Postgraduate Institute of Dental Sciences, Rohtak, shall be such, as may be prescribed by the Statutes.