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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5)(d) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(d)If any major repair is carried out on a Horton sphere, the vessel shall be subjected to Non-destructive Testing and hydro testing in accordance with original code of construction and procedure approved by Chief Controller and the vessel shall be treated as a new vessel for subsequent periodic inspection as per the procedure noted above.