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State of Odisha - Section

Section 1 in The Orissa Electricity (Duty) Act, 1961

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Electricity (Duty) Act, 1961.
(2)It shall extend to the whole of the State of Orissa.
(3)It shall [come into force] [Came into force w.e.f. 16.10.1961 vide Orissa Gazette Extraordinary No. 727/1961.] on such date as the State Government may, by notification, appoint.