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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3) in The Orissa Electricity (Duty) Act, 1961

(3)It shall [come into force] [Came into force w.e.f. 16.10.1961 vide Orissa Gazette Extraordinary No. 727/1961.] on such date as the State Government may, by notification, appoint.