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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(1) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(1)Every officer in charge of a work shall ensure that works is carried out according to approval estimate. While executing works instructions given in Chapter 9 of the Orissa General Financial Rules, Volume-I shall be followed unless they are inconsistent with these rules.