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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(e) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(e)Lignite fired Generating Stations using Circulatory Fluidized Bed Combustion (CFBC) Technology and Generating stations based on coal rejects :