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State of Haryana - Section

Section 13 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

13. Superintendent [Section 23(2)(g)].

- The Superintendent shall generally be responsible for the observance of all rules and orders, the supervision of the subordinate staff and the maintenance of discipline among the inmates. He/she shall in his/her own handwriting, maintain an office journal in which shall be recorded daily, every occurrence of importance, connected with the management of the homes, which is not otherwise disposed of in the registers of correspondence and which it is desirable to note for future guidance. The journal shall be forwarded to the Chief Inspector at the end of the each month, who shall immediately return it after perusal with such remarks such as he/she may consider necessary.