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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 7(2)(b) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(b)The vacancies in the direct recruitment quota shall be filled on the basis of the Civil Services Examination conducted by the Commission.