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[Cites 0, Cited by 0] [Section 990] [Entire Act]

Bengal Presidency - Subsection

Section 990(c) in Police Regulations, Bengal , 1943

(c)Superintendents shall see that armourers do not use components without due reason and that no bazar-made components or components made by the district police armourers themselves are used. No components shall be issued to the armourer without necessary entries being made in the Reserve office stock book and the armourer's receipt taken.