990. Indent for component parts. [§ 12, Act V, 1861].
(a)All actual expenditure from the stock of components shall ordinarily be recouped annually by Superintendents on requisitions through the Deputy Inspector-General of the Range to the Allahabad Arsenal. If, however, the reserve of component parts is at any time exhausted, indents may be submitted at any other time.(b)Components shall only be issued by the Arsenal in exchange for the actual number of unserviceable components of the same description, returned to the Arsenal. The requisition must, therefore, show the number and date of the receipt voucher for such returned articles. Should there be a deficiency of unserviceable components returned, the procedure laid down in regulation 988, must be followed.(c)Superintendents shall see that armourers do not use components without due reason and that no bazar-made components or components made by the district police armourers themselves are used. No components shall be issued to the armourer without necessary entries being made in the Reserve office stock book and the armourer's receipt taken.(d)All unserviceable components shall be deposited in the store-room after entering them as such in the stock book.
