Section 2(m) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019
(m)"farmer producer company" means a company of farmer producer members as defined in Part-IXA of the Companies Act, 1956, (Central Act 1 of 1956) including any amendments thereto and re-enactment thereof and incorporated with the Registrar of Companies;
