Bombay High Court
Chhaya Suresh Jadhav And Others vs Dy. Collector (Enc/Rem) Malad And ... on 6 April, 2022
Author: S. K. Shinde
Bench: S. K. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 376 OF 2021
Chhaya Suresh Jadhav And Others ....APPELLANT
V/S
Addl. Collector And Competent And Others ....RESPONDENT
WITH APPEAL FROM ORDER NO. 380 OF 2021 Chhaya Suresh Jadhav And Others ....APPELLANT V/S Dy. Collector (enc/rem) Malad And Others ....RESPONDENT Senior Adv Mr. P. S. Dani i/by Ms. Sonali G. Sase Appellant in both Appellant Smt. Pallavi Dabholkar AGP for State Senior Counsel Mr. Girish S Godbole a/w Pooja Kshirsagar Kane i/by Mehul Rathod for Res 4 in AO/376/21 and Res 3 in AO/380/21 and Mr. Ashish Kamat i/b Ashish Amritlal Gatagat and Animesh Singh for Res 4 in AO/376/21 and Res 3 in AO/380/21 CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 6th April, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
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