Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 92 in The Bihar Municipal Election Rules, 2007 92. Direction by the State Election Commission. - The State Election Commission may issue from time to time such directions as it deems fit for the efficient conduct of the election.
