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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Para Medical Board Rules, 2006

8. Fees.

- The following fees shall be payable to the Board by the Para Medical Technician / Professional and Para Medical Educational and Training Institutions for various purposes by a demand draft drawn on a nationalised bank in favour of the "Director of Medical Education, payable at Hyderabad." and submit to the Secretary of the Board.