Punjab-Haryana High Court
National Insurance Co Ltd vs Rinki Sharma And Ors on 14 March, 2019
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
FAO No. 5882 of 2018(O&M)
Date of Decision: March 14 , 2019.
National Insurance Company Ltd. ...... APPELLANT (s)
Versus
Rinki Sharma and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. Sandeep Suri, Advocate
for the appellant.
None for respondents No.1 to 5.
*****
LISA GILL, J.
For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.
( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 14:33:16 :::