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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(2)In the event of there being an equality of votes between the candidates the Pramukh shall draw lots in the presence of the Pradhans who may be present at the spot and the Pradhan whose name is first drawn shall be declared to have been duly elected.