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State of Uttar Pradesh - Section

Section 7 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

7. Manner of counting of votes and result of election.

(1)The Pramukh shall after counting of the votes enter votes received by each Pradhan in the nomination paper concerned and declare in Form III, one candidate from each Circle who is found to have secured the majority of the votes, to have been duly elected.
(2)In the event of there being an equality of votes between the candidates the Pramukh shall draw lots in the presence of the Pradhans who may be present at the spot and the Pradhan whose name is first drawn shall be declared to have been duly elected.