Section 42C(d) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(d)is a [Managing Director] [Substituted by M.P. Act No. 27 of 1997 (w.e.f. 15-6-1997).] or a Secretary, Manager or other salaried officer or employee of any company or firm having any contract with the Board or a Market Committee; or
