Section 16(1)(b) in The Chennai Corporation Servants Conduct Rules, 1968

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(b) in The Chennai Corporation Servants Conduct Rules, 1968

(b)The association shall not be in any way connected with, or affiliated to,-

(i)any association which does not; or

(ii)any federation or associations which do not, satisfy condition (a);