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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(vii) in Securities Contracts (Regulation) Rules, 1957

(vii)any other matter as may be specified by the [Securities and Exchange Board of India] [Inserted by the Securities Contracts (Regulation) (Amendment) Rules, 2013, w.e.f. 24.10.2013.].