Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(v) in Greater Hyderabad Municipal Corporation (Disclosure of information to the general public) Rules, 2009

(v)Placing on the notice board of the Ward Committee offices of the Corporation, if exist, or