Section 23(2)(c) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(c) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(c)for the promotion of social status and for the welfare schemes of social security of the street vendors, help of non-government organizations, street vendors associations and unions and other welfare organizations may be taken.

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State of Uttar Pradesh - Subsection

Section 23(2)(c) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017